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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(xii) in Andhra Pradesh Revised Building Rules, 2008

(xii)In case of corner plots or plots abutting two or more roads, the front setback shall be as per the building line for the respective abutting road width.