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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(i) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(i)A Degree in Electrical/Mechanical/Tele-Communication/Instrumentation Electronics Engineering from a University or Institution established by law in Uttar Pradesh or from any other Institutions recognised by the State Government or degree or diploma recognised as equivalent thereto by the State Government; or