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State of Uttar Pradesh - Section

Section 10 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

10. [ Qualifications. [Substituted by Notification No. 276-Reg.-23/SEB-94-5-Reg.-88, dated 8.11.1994.]

- A candidate for direct recruitment as Trainee Engineer must besides having a thorough knowledge of Hindi in Devnagri Script hold the following qualifications :
(i)A Degree in Electrical/Mechanical/Tele-Communication/Instrumentation Electronics Engineering from a University or Institution established by law in Uttar Pradesh or from any other Institutions recognised by the State Government or degree or diploma recognised as equivalent thereto by the State Government; or
(ii)Sections 'A' and 'B' of the Associate Membership of the Institution of Engineers (London); or
(iii)be an associate member of the Institution of Electrical Engineer (India).]