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State of Bihar - Section

Section 21 in Bihar Dresser Cadre Rules, 2014

21. Repeal & Savings.

(1)The Rules and all resolutions, orders, instructions etc. issued earlier, from time to time, by the Department with respect to this cadre, shall be deemed to be repealed with effect from the date of coming into force of these Rules.
(2)Notwithstanding such repeal, any thing done or any action taken in exercise of powers conferred by aforesaid Rules, resolutions, orders, instructions etc shall be deemed to be done or taken under these Rules as if these Rules were in force on the date on which such any thing was done or such any action was taken.[Appendix-1 [Substituted by Bihar Notification No. 4/13-04/2013-301(4), dated 12.3.2018 (w.e.f. 13.2.2014).]][see rule 2 (vi), 4, 13, 16, 17]Chain of posts of Dresser cadre
Sl.No Grade Name of Posts Remarks
1 Basic grade Dresser  
2 First ladder Senior Dresser  
3 Second ladder Dresser Supervisor  
Note. - The Pay Band and Grade Pay of all aforesaid grades shall be the same as determined by the government from time to time.