Section 21(2) in Bihar Dresser Cadre Rules, 2014

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State of Bihar - Subsection

Section 21(2) in Bihar Dresser Cadre Rules, 2014

(2)Notwithstanding such repeal, any thing done or any action taken in exercise of powers conferred by aforesaid Rules, resolutions, orders, instructions etc shall be deemed to be done or taken under these Rules as if these Rules were in force on the date on which such any thing was done or such any action was taken.[Appendix-1 [Substituted by Bihar Notification No. 4/13-04/2013-301(4), dated 12.3.2018 (w.e.f. 13.2.2014).]][see rule 2 (vi), 4, 13, 16, 17]Chain of posts of Dresser cadre

Sl.No	Grade	Name of Posts	Remarks
1	Basic grade	Dresser
2	First ladder	Senior Dresser
3	Second ladder	Dresser Supervisor

Note. - The Pay Band and Grade Pay of all aforesaid grades shall be the same as determined by the government from time to time.

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State of Bihar - Subsection

Section 21(2) in Bihar Dresser Cadre Rules, 2014