Section 16A(6) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
(6)In case the candidate does not remain present for counselling for the purpose of admission on the scheduled date, time and place approaches the Committee on a later date, with an application in writing, to allow him for admission, he may be permitted for counselling and granted admission, in the course, college or institution and in the respective category available at such later date. He shall have no right to claim for the admission in the course, college or institution and in the respective category available on the scheduled date, time and place.