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[Cites 0, Cited by 0] [Section 6B(3)] [Section 6B] [Entire Act]

State of Tamilnadu - Subsection

Section 6B(3)(b) in Tamil Nadu Prohibition Act, 1937

(b)that the transit shall be under police escort at such scale as may be prescribed provided by the prescribed authority at the cost of the person who transits liquor.]