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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Tamilnadu - Subsection

Section 6B(3) in Tamil Nadu Prohibition Act, 1937

(3)The following shall be conditions of every permit issued under sub-section (2) : -
(a)that the transit of liquor shall be made along the route or routes specified in the permit ; and
(b)that the transit shall be under police escort at such scale as may be prescribed provided by the prescribed authority at the cost of the person who transits liquor.]