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State of Madhya Pradesh - Section

Section 47 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

47. Inspection of Colleges and Polytechnics and reports.

(1)Every college or polytechnic shall furnish such reports, returns and other information as the Executive Council, after obtaining the opinion of the Academic Council, may require to enable it to judge the efficiency of the institution.
(2)The Executive Council shall cause such institution to be inspected from time to time by one or more competent person authorised by the Executive Council in this behalf.
(3)The Executive Council may call upon any such College or Institution so inspected to take within a specified period, such action as may appear to it to be necessary.