Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(1) in Delhi Finance Commission Act, 1994 (1)The Chairman and the members of the Commission shall render whole-time or part-time service to the Commission as may be specified.
