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NCT Delhi - Section

Section 7 in Delhi Finance Commission Act, 1994

7. Conditions of service of Chairman and members.

(1)The Chairman and the members of the Commission shall render whole-time or part-time service to the Commission as may be specified.
(2)The other terms and conditions of service of the Chairman and the members of the Commission including the salaries and allowances of fee shall be such as may be prescribed.