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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(d) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(d)Special focus on school sanitation, School safety, Health Hygiene, Early detection of disability and intervention plan;