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State of Punjab - Section

Section 7 in Punjab Home Guards Rules, 1963

7. Eligibility.

[Section 9(b)] - No person shall be enlisted as a member unless he -
(i)is a citizen of India, or a subject of Sikkim or of Nepal; and
(ii)bears a good moral character, which fact will be verified through the Sarpanch of the village or the Company Commander of Home Guards Unit I or Home Guards Unit II or local police.