Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(ii) in Punjab Home Guards Rules, 1963 (ii)bears a good moral character, which fact will be verified through the Sarpanch of the village or the Company Commander of Home Guards Unit I or Home Guards Unit II or local police.
