Himachal Pradesh High Court
Tirath Ram vs . State on 26 May, 2025
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Tirath Ram vs. State CR No. 170 of 2022 26.05.2025 Present: Ms. Deepmala Sharma, Advocate vice Mr. Bhupinder Ahuja, Advocate for the petitioner. Ms. Seema Sharma, Deputy Advocate General, for the respondent.
For request made on behalf of petitioner, on account of non-availability of Mr. Bhupinder Ahuja, Advocate today, matter is adjourned for continuation on 2nd June, 2025.
May 26, 2025 (Vivek Singh Thakur)
(ms) Judge