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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(4)"Authority" means Central Electricity Authority as referred to in section 70 of the Electricity Act, 2003 (Central Act 36 of 2003).