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Delhi High Court - Orders

Om Prakash vs Shri Kuldiep Singh on 20 April, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~39
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CONT.CAS(C) 927/2021
                                 OM PRAKASH                                       ..... Petitioner
                                                    Through:     Mr. Asish Nischal, Advocate

                                                    versus

                                 SHRI KULDIEP SINGH                               ..... Respondent
                                                    Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                                 with Mr. Rupal Kapoor, Adv.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                    ORDER

% 20.04.2022 It is already 04:30 PM. List on 20.05.2022.

SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~41 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3145/2021 SMT TARA BISHT ..... Petitioner Through: Ms. Pratibha Singh and Mr. Mudit Kaul, Advs.

versus DELHI DEVELOPMENT AUTHORITY THROUGH ITS DIRECTOR HOUSING ..... Respondent Through: Mr. Vikas Gupta and Mr. Sahil Sharma, Advs.

CORAM:

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 CM APPL. 9550/2021 in W.P.(C) 3145/2021 It is already 04:30 PM. List on 15.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~42 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11343/2021 & CM APPL. 34924/2021 SH. SATBIR SINGH ..... Petitioner Through: Ms. Jyoti Nambiar, Adv.
versus GOVT. OF NCT OF DELHI & ORS. ..... Respondent Through: Ms. Manika Tripathi, SC for DDA.
Ms. Sangeeta Bharti, SC for DJB with Ms. Malvi Balyan, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~43 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 91/2020 & CM APPL. 4303/2020 RANNU DEVI & ANR ..... Petitioner Through: Mr. Sanjay Mani Tripathi and Mr. Kamal Kant Tripathi, Advs.
versus SANDEEP KUMAR & ORS ..... Respondents Through: Mr. Harpreet Singh, Sr. Standing Counsel with Ms. Suhani Mathur, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 20.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~44 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 164/2020 & CM APPL. 7740/2020 SNEHA CHAUDHURY ..... Petitioner Through: Ms. Shreya, Advocate versus SAHITYA AKADEMI ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 26.07.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~50 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 628/2020 INDIAN EX BORDERMEN MOVEMENT THROUGH JATINDER PAUL SYAL ..... Petitioner Through: Ms. Richa Ojha and Mr. A. K. Ojha, Advs.
versus AJAY KUMAR BHALLA ..... Respondent Through: Mr. Manish Mohan, CGSC for UOI with Mr. Devender Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 13/2020 & CM APPL. 732/2020 SRIPAL SINGH SANDHU ..... Petitioner Through:
versus MAHENDER KUMAR GUPTA ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 07.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~53 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 204/2020 & CM APPL. 23266/2020 ABDUL ZAKIR & ORS. ..... Petitioners Through: Mr. Saifuddin, Adv.
versus SYED AHMED ALVI ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 07.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~54 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 93/2019 QAISER NASIR ..... Petitioner Through: Ms. Shalini Kapoor and Ms. Sukriti Mago, Advs.
versus MOHD DILSHAD ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 04.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~55 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 102/2019 & CM APPLs. 6148/2019, 54059/2019 M/S ICICI BANK LIMITED ..... Petitioner Through: Ms. Divya Jhalani, Adv.
versus MANISH GOEL & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 04.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~56 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 169/2019 GANGA DEVI ..... Petitioner Through:
versus DR G NARENDRA KUMAR , SECRETARY (L&B) & ANR ..... Respondents Through: Mr. Yeshu Jain, Standing Counsel with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 16.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~57 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 350/2019 DEEPAK ..... Petitioner Through:
versus STATE OF NCT OF DELHI ..... Respondent Through: Mr. Sanjay Kumar Pathak, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~58 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 352/2019 PRAMOD KUMAR ..... Petitioner Through:
versus ALOK SHARMA ..... Respondent Through: Mr. Yeshu Jain, Standing Counsel with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 05.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~59 & 60 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 371/2019 PRAVEEN GUPTA ..... Petitioner Through:
versus MOHANJEET SINGH ,IAS & ORS. ..... Respondents Through: Mr. Siddharth Panda, Adv. + CONT.CAS(C) 372/2019 REKHA GUPTA ..... Petitioner Through:
versus MOHANJEET SINGH (IAS) & ORS ..... Respondents Through: Mr. Yeshu Jain, Standing Counsel with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 05.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~62 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 405/2019 SAIRA BANO ..... Petitioner Through:
versus VIJAY KUMAR DEV & ORS ..... Respondents Through: Mr. Yeshu Jain, Standing Counsel with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
Mr. Ravi Kumar, Adv for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~63 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 411/2019 NIDHI SONI ..... Petitioner Through: Mr. Ashutosh Dubey, Mr. Rajshri Dubey and Mr. Abhishek Chauhan, Advs.
versus ANIL SONI ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~64 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 426/2019 & CM APPL. 22841/2019 C & S ELECTRIC LTD ..... Petitioner Through: Mr. Rahul Malhotra and Mr. Manas Tripathi, Advs.
versus DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD & ORS ..... Respondents Through: Ms. A. Mourya Salwan and Mr. Bankim Garg, Advs for DSIIDC.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 09.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~65 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 470/2019 COURT ON ITS OWN MOTION ..... Petitioner Through: Mr. Dhruv Bhagat and Mr. Aviral Chandra, Advs.
versus MUKESH MITTAL ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~66 to 69 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 493/2019 M/S NIMBIT BUILDCON PVT LTD ..... Petitioner Through: Mr. Vijay Singh and Ms. Monalisha, Advs.
versus MALINI SEHGAL ..... Respondent Through: Mr. Ankush Narang, Adv. + CONT.CAS(C) 494/2019 M/S NIMBIT BUILDCON PVT LTD ..... Petitioner Through: Mr. Vijay Singh and Ms. Monalisha, Advs.
versus MM SEHGAL ..... Respondent Through: Mr. Ankush Narang, Adv. + CONT.CAS(C) 495/2019 M/S NIMBIT BUILDCON PVT LTD ..... Petitioner Through: Mr. Vijay Singh and Ms. Monalisha, Advs.
versus MALVIKA KAURA ..... Respondent Through: Mr. Ankush Narang, Adv. + CONT.CAS(C) 496/2019 M/S NIMBIT BUILDCON PVT LTD ..... Petitioner Through: Mr. Vijay Singh and Ms. Monalisha, Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 Advs.
versus ANJALI SEHGAL ..... Respondent Through: Mr. Ankush Narang, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~70 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 615/2019 M/S PREM SUKH BOTHRA (HUF) & ORS ..... Petitioners Through: Mr. Akhil Sacchar and Mr. Akshar Bhatt, Advs.
versus M T KOM ..... Respondent Through: Mr. Yeshu Jain, Standing Counsel for UOI with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~71 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 679/2019 VINOD BHANDKOLIYA ..... Petitioner Through:
versus ASHIM KHURANA ..... Respondent Through: Ms. Talish Ray and Ms. Sunieta Ojha, Advs for UOI.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 29.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~72 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 736/2019 & CM APPLs. 53481/2019, 53482/2019 RESHMA DEVI ..... Petitioner Through: Mr. Ananta Prasad Mishra, Adv.
versus BHAGWAN DAS ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 05.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~73 & 102 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 955/2019 & CM APPLs. 788/2020, 789/2020 GOVIND LAL ARORA ..... Petitioner Through:
versus VIJAY KUMAR DEV,THE CHIF SECRETARY , GOVT OF NCT OF DELHI & ORS ..... Respondents Through: Mr. Akhil Hasija and Mr. Manish Kumar Srivastava, Advs. + CONT.CAS(C) 334/2018 MOHD IQBAL ..... Petitioner Through:
versus ANSHU PRAKASH, SECRETARY, GOVT OF NCT OF DELHI & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~74 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1002/2019 LEELA ..... Petitioner Through: Mr. Manmohan, Adv.
versus DILRAJ KAUR & ORS ..... Respondents Through: Ms. Garima Jindal, Adv for Ms. Namrata Mukim, Standing Counsel for MCD.
Mr. Sameer Vashisth, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 CM APPL. 21210/2021 It is already 04:30 PM. List on 09.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~75 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1133/2019 & CM APPL. 55320/2019 M/S ICICI BANK LTD ..... Petitioner Through: Ms. Divya Jhalani, Adv.
versus MANISH GOEL & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 04.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~77 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 107/2019 & CM APPL. 8428/2019 SATINDER SAHNI ..... Petitioner Through:
versus UJAGAR SINGH & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 11.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~78 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 142/2019 & CM APPLs. 11126/2019, 36492/2019, 44052/2019, 21233/2021 JAGDISH ARORA ..... Petitioner Through: Mr. Nakul Jain and Mr. Param Duggal, Adv.
versus OM PRAKASH & ORS ..... Respondents Through: Mr. Anurag Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 12.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~79 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 150/2019 & CM APPL. 11683/2019, 29355/2019, 51026/2019 HABIB UR REHMAN & ORS ..... Petitioners Through:
versus MOHD UMAR & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~80 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 159/2019 & CM APPLs. 11987/2019, 11988/2019 NASEEMA & ORS ..... Petitioners Through: Mr. Haji Mohd. Iqbal, Adv.
versus MIRAJUIDDIN ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 18.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~81 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 276/2019 & CM APPL. 20454/2019 KAILASH CHAND MAKHARIA ..... Petitioner Through:
versus BHAJAN KAUR ( THROUGH LRS.) ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 01.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~82 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 314/2019 VIJAY KUMAR JAIPURIA ..... Petitioner Through: Mr. Rahul Chaprara, Adv.
versus M/S MOHAN LAL SATPAL & ANR ..... Respondents Through: Mr. Dhruv Grover and Mr. Shreya Maggu, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 20.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~83 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 332/2019 BRAHM DEV SHARMA ..... Petitioner Through: Mr. B. L. Gupta, Adv.
versus KANWAR KISHORE NAGPAL @ KAMAL KISHORE NAGPAL @ KANWAL NAGPAL @ KAWAL NAGPAL & ORS ..... Respondents Through: Mr. Davinder Varma, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 18.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~84 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 355/2019 & CM APPLs. 26743/2019, 26744/2019 POONAM CHAND JAIN (DEAD) THR HIS LRS & ORS ..... Petitioners Through: Mr. Arun Sanwal, Adv.
versus SEVTI DEVI & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 29.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~85 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 368/2019 & CM APPL. 27267/2019 RAGHUBIR PRASAD AGGARWAL ..... Petitioner Through: Mr. Vikas Gupta, Adv.
versus OM PRAKASH ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~86 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 421/2019 & CM APPL. 31630/2019 MAYANK SHARMA ..... Petitioner Through: Mr. P. C Sharma and Mr. Manish Kumar Sharma, Advs.
versus VIDYAWATI @ VIDHYA DEVI ..... Respondent Through: Mr. Rohit Mehta, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 14.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~87 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 598/2019 & CM APPL. 45902/2019 NARENDER BHASIN ..... Petitioner Through:
versus PANKAJ AGGARWAL ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 17.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~88 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 623/2019 ASHOK KUMAR ..... Petitioner Through: Ms. Sonia A. Menon and Mr. Rohit Taneja, Advs.
versus VIJAY KUMAR ..... Respondent Through: Mr. Chetan Anand and Mr. Akash Srivastava, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 10.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~89 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 630/2019 & CM APPLs. 48511/2019, 48512/2019, 862/2021 SHALOO GUPTA & ORS ..... Petitioners Through: Mr. Kirti Uppal, Sr. Adv with Mr. Dhruv Chawla, Adv.
versus NEERAJ KHANNA & ANR ..... Respondents Through: Ms. Kadambari and Mr. Navin Kr.
Thakur, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 27.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~90 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 736/2019 MOHD. IKRAMUDDIN AND ORS. ..... Petitioners Through: Mohd. Sajid, Adv.
versus UNION OF INDIA AND ORS. ..... Respondents Through: Mr. Arun Birbal and Mr. Sanjay Singh, Advs for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 25.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~91 & 92 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5132/2019 & CM APPLs. 9640/2020, 19159/2020 MANDIR DARGAH SHRI BABA PEER RATAN NATH JI MAHARAJ (PESHAWAR WALE) ..... Petitioner Through: Mr. Rajat Aneja, Adv. versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through: Ms. Prabhsahay Kaur, SC for DDA with Mr. Keshav Sehgal, Adv. + W.P.(C) 7224/2019 MANDIR DARGAH SHRI BABA PEER RATAN NATH JI MAHARAJ (PESHAWAR WALE) ..... Petitioner Through: Mr. Rajat Aneja, Adv. versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through: Ms. Prabhsahay Kaur, SC for DDA with Mr. Keshav Sehgal, Adv. CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 19.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~93 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6576/2019 GAURAV RAMPAL AND ORS. ..... Petitioners Through:
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 28.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~94 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11019/2019 & CM APPL. 25816/2021 MOTIYA ARORA ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY (THROUGH ITS VICE CHAIRMAN) & ANR ..... Respondents Through: Ms. Shahana Farah, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 15.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~95 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11084/2019 KONARK APARTMENTS RESIDENTS WELFARE ASSOCIATION ..... Petitioner Through: Mr. Hitesh Sachar, Adv.
versus DELHI DEVELOPMENT AUTHORITY (DDA) & ANR .
..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 07.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~96 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11496/2019 & CM APPL. 47237/2019 BHAGWAN SINGH ..... Petitioner Through: Mr. Sanjiv Joshi and Mr. Kiran Yadav, Advs.
versus DELHI DEVELOPMENT AUTHORITY & ANR ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 27.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~97 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13153/2019 SMT. MEERA DEVI ..... Petitioner Through: Mr. Dilip Singh, Adv.
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through: Ms. Shahana Farah, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 18.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~98 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 46/2018 & CM APPLs. 2845/2018, 2846/2018, 16381/2018, 16400/2018 M/S MONT BLANC SIMPLO GMBH ..... Petitioner Through: Mr. Abhimanyu Chopra and Mr.Abhisar Vidyarthi, Adv.
versus GAURAV BHATIA AND ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 31.08.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~99 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 107/2018 CONSUMER FORA BAR ASSOCIATES ..... Petitioners Through:
versus K R MEENA & ANR ..... Respondents Through: Mr. Sameer Vashisth, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 01.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~100 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 176/2018 CHANDRA PRAKASH PANDEY ..... Petitioner Through:
versus YOGENDRA TRIPATHI & ORS ..... Respondents Through: Mr. Manoj, Standing Counsel for FCI with Ms. Aparna Sinha, Adv. Mr. Sameer Vashisth, ASC for GNCTD.
Ms. Shivee Pandey, Adv for R-3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 09.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~101 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 204/2018 NEHRU PLACE HOTELS PVT LTD ..... Petitioner Through: Ms. Vidhi Goel and Mr. Krishana Dev Yadav, Advs.
versus ANUPAM KUMAR AND ANR ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~104 & 105 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 554/2018 AVINASH KUMAR ..... Petitioner Through:
versus K K CHADHA & ORS ..... Respondents Through: Ms.Avni Singh, Adv for GNCTD. + CONT.CAS(C) 557/2018 ASHOK KUMAR MAHTO ..... Petitioner Through:
versus RAJAN KUMAR SHARMA & ORS ..... Respondents Through: Mr. Sameer Vashisth, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~110 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 728/2018 M/S KLA CONSTRUCITON TECHNOLOGIES PVT LTD ..... Petitioner Through:
versus ANIL BHATNAGAR & ANR ..... Respondents Through: Mr. Sandeep Tyagi, Adv for R-5.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~111 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 741/2018 TARA CHAND AGGARWAL (DEAD) THR LRS ..... Petitioner Through: Mr. Samant Singh, Adv.
versus DR G NARENDRA KUMAR & ANR ..... Respondents Through: Mr. V. Balaji, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~112 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 771/2018 DINESH KUMAR ..... Petitioner Through: Mr. Avadh Kaushik, Adv.
versus ACP DINESH KUMAR & ORS ..... Respondents Through: Mr. Satyam, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~113 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 826/2018 & CM.APPL. 19071/2022 DR M. PADMA SURESH & ORS ..... Petitioners Through:
versus PROF. RAJNISH JAIN, SECRETARY UGC & ANR .... Respondents Through: Mr. Rajinder Dhawan, Adv for R-2.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 06.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~114 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 467/2018 & CM APPL. 39732/2018 KULDIP CHANDER TRIKHA ..... Petitioner Through: Petitioner - in person.
versus HARI RAM KALRA ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 14.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~115 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 486/2018 & CM APPLs. 42122/2018, 29721/2019 RAVI KAPOOR ..... Petitioner Through: Mr. Pravin Maheshwari, Adv.
versus RUKMANI DEVI ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~116 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 500/2018 & CM APPLs. 43832/2018, 27201/2019 AMAN GROVER & ANR ..... Petitioners Through: Mr. S. C. Singhal, Adv.
versus PREM LATA ..... Respondent Through: Mr.Yeshu Jain, Standing Counsel for UOI with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 18.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~117 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2347/2018 GURBACHAN LAL ..... Petitioner Through: Mr. Dilip Singh, Adv.
versus DELHI DEVELOPMENT AUTHORITY AND ANR .... Respondents Through: Mr. Sameer Vashisth, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 18.10.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~118 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4993/2018 & CM APPLs. 19254/2018, 45236/2019 RESIDENTS WELFARE ASSOCIATION ..... Petitioner Through: Mr. Shashi Panwar, Adv.
versus CHAIRAMAN, DDA AND ORS ...... Respondents Through: Ms. Shobhna Takiar, SC for DDA with Ms. Latika Malhotra, Adv. Ms. Sangeeta Bharti, Standing Counsel for DJB with Ms. Malvi Balyan, Adv.
Mr. R. K. Saini and Mr. Ankit Singh, Advs for R-6.
Mr. Anuj Agarwal, ASC, GNCTD with Ms. Ayishi Bansal and Mr. Sanyam Suri, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 16.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~119 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9545/2018 MANJU GROVER ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ANR .... Respondents Through: Ms. Meghna Sankhla and Mr. Devesh Matta, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 17.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~120 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 22/2017 AFTAB KHAN ..... Petitioner Through:
versus SH.S.K.SINGH & ORS ...... Respondents Through: Mr. Rakesh Mittal, Standing Counsel for SDMC with Mr. Ajay Krishna, Adv.
Mr. Sameer Vashisth, ASC for GNCTD.
Mr. Rajiv Kumar Ranjan and Mr. Neelaksh Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 17.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~121 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 398/2017 MOHD ASIF ..... Petitioner Through:
versus PUNEET KUMAR GOEL & ORS ..... Respondents Through: Mr. Ajjay Arora, Adv for SDMC with Mr. Kapil Dutta, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 23.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~122 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 420/2017 SHIV SHANKER YADAV ..... Petitioner Through:
versus RADHA MOHAN MEENA & ORS ..... Respondents Through: Mr. Ripudaman Bhardwaj, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 23.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~123 & 124 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 421/2017 MIR AKHTAR HUSSAIN ..... Petitioner Through:
versus SANJAY KUMAR SHARMA ..... Respondent Through:
+ CONT.CAS(C) 423/2017 MIR AKHTAR HUSSAIN ..... Petitioner Through:
versus SANJAY KUMAR SHARMA ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 CM APPL. 42572/2017 in CONT.CAS(C) 421/2017 CONT.CAS(C) 423/2017 It is already 04:30 PM. List on 24.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~125 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 609/2017 BANK OF MAHARASHTRA ..... Petitioner Through:
versus ARVIND SINGH & ANR ..... Respondents Through: Mr. Vansh Malhotra, Adv for R-1 and R-2.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 28.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~126 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 658/2017 NISHA ..... Petitioner Through:
versus ATIQ AHMED ..... Respondent Through: Mr. Mohit Aggarwal, Adv for R-2.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 28.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~127 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 677/2017 OM PRAKASH ..... Petitioner Through:
versus SUNIL KUMAR SINGH AND ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 28.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~128 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 108/2017 GAYATRI ..... Petitioner Through: Ms. Ankita Patnaik, Adv.
versus SHAHID ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 28.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~129 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1382/2016 & CM APPL. 43793/2019 MEERAJ-UD-DIN ..... Petitioner Through:
versus MANISH GUPTA AND ORS ..... Respondents Through: Mr. Rakesh Mittal, Standing Counsel for SDMC with Mr. Ajay Krishna, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 29.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~131 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 280/2016 & CM APPL. 19158/2016 RAM CHANDER ..... Petitioner Through: Mr. Akhil Sharma, Adv.
versus RAM PRAKASH ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 01.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~132 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 869/2015 ROHITASH SINGH ..... Petitioner Through: Mr. Rohtash Singh, Adv.
versus DR SAUMYA SWAMINATHAN & ORS ..... Respondents Through: Mr. Ravi Sikri, Sr. Adv. with Mr. Arun Sanwal, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 01.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~134 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 680/2015 MOHD NAIM AHMED ..... Petitioner Through: Mr. Rajat Aneja, Adv.
versus MOHD IMRAN ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~135 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9173/2015 VINOD RAJORIA ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS ..... Respondents Through: Mr. Garima Prasad, Sr. Adv with Arjun Pand, Sr. ASC for DDA with Ms. Latika Malhotra, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 CM APPL. 21613/2021, CM APPL. 17886/2022 in W.P.(C) 9173/2015 It is already 04:30 PM. List on 18.05.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~136 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 10305/2015 & CM APPLs. 25649/2015, 34730/2020 NARENDRA KUMAR JAIN AND ORS ...... Petitioners Through: Mr. Rajesh Yadav, Sr. Adv with Ms. Ruchira Arora and Mr. Rahul Choudhary, Advs.
versus DELHI DEVELOPMENT AUTHORITY AND ANR .... Respondents Through: Mr. Gautam Narayan, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~137 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 35/2014 SURENDER SINGH YADAV ..... Petitioner Through:
versus MR VIJAY BIDHURI, DEPUTY COMMISSIONER, SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent Through: Mr. Gautam Narayan, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~138 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 340/2014 & CM APPLs. 7187/2018, 13798/2018 CHIRAG M. SHROFF ..... Petitioner Through:
versus MR. MANISH GUPTA & ORS ..... Respondents Through: Ms. Akanksha Kaul, Mr. Manek Singh and Mr. Amar Sahani, Advs for DDA.
Ms. Heena Kochar, SC for SDMC with Ms. Ayishi Jain and Mr. Gaurang Kanth, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 05.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~139 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 898/2013 HARI RAM SHUKLA & ORS ..... Petitioners Through:
versus R K MATHUR & ANR ..... Respondents Through: Mr. Amit Mahajan, CGSC.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 05.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~140 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 147/2018 JK JUTE MILL MAZDOOR EKTA UNION ..... Petitioner Through:
versus M/S JK JUTE MILLS COMPANY LTD & ORS ..... Respondents Through: Mr. C. S. Chauhan and Mr. Vikas Mehta, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 07.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~142 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4008/2006, W.P.(C) 4086/2006, W.P.(C) 4084-4085/2006 BALNEET ARORA & ORS.
..... Petitioner Through:
versus D.D.A. ..... Respondent Through: Mr. Arun Birbal and Mr. Sanjay Singh, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~143 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 429/2018 SRS PRIVATE INVESTMENT POWAI LTD. ..... Petitioner Through: Ms. Bhagya K. Yadav, Adv.
versus SUPREME HOUSING AN HOSPITALITY PRIVATE LTD. & ORS.
..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~144 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 557/2012 BIHARI LAL & ORS ..... Petitioners Through:
versus GS PATNAIK CHAIRMAN DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondents Through: Mr. Arun Birbal and Mr. Sanjay Singh, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~145 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 1771/2017 & CM APPL. 26224/2017 SHRI B.B. SAXENA AND ANR ...... Petitioners Through: Mr. B. S. Mathur, Adv.
versus DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondents Through: Ms. Prabhsahay Kaur, SC for DDA.
Ms. Arunima Dwivedi, ASC with Mr. Ved Prakash and Ms. Ashi Sharma, Advs for SDMC.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 29.11.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~146 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11695/2017 & CM APPLs. 47451/2017, 1125/2018 SHEELA AGARWAL AND ANR ..... Petitioners Through: Mr. Akhil Sachar and Mr. Akshar Bhatt, Advs.
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 13.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~147 & 148 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 134/2016 & CM APPL. 5525/2016 RESIDENTS WELFARE ASSOCIATION ..... Petitioner Through: Mr. Nakul Rai and Mr. Kartik Rai, Advs.
versus ARUN GOEL & ANR ..... Respondents Through: Mr. Sanjay Vashistha, Adv for DDA.
+ W.P.(C) 10470/2015 & CM APPLs. 26269/2015, 2305/2016, 45810/2016 RESIDENTS WELFARE ASSOCIATION (REGD) & ORS ..... Petitioners Through:
versus GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS ..... Respondents Through: Mr. Sanjay Vashistha, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 12.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~149 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4816/2016 & CM APPL. 5556/2019 ANKUR PRAKASH ..... Petitioner Through: Mr. Ayushya Kumar, Adv.
versus DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondents Through: Ms. Mrinalini Sen and Ms. Madhawi Agarwal, Adv for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 15.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~150 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6408/2016 & CM APPL. 31204/2017, 39301/2017, 10416/2017 S.P. JAIN & CO. & ORS ...... Petitioners Through:
versus DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondents Through: Mr. Ashim Vaccher, Standing Counsel for DDA with Mr. Kunal Lakra, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 15.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~151 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3790/2014 & CM APPLs. 7640/2014, 42345/2017 SUSHMA DILWALI ..... Petitioner Through: Mr. Vicky Kumar for Mr. Ajay Digpaul, Adv.
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 15.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~152 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3835/2014 & CM APPLs. 45526/2018, 18337/2022 AJIT SINGH BAWA AND ANR ..... Petitioners Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS..... Respondents Through: Ms. Akshita Goyal, Adv for DDA.
Ms. Puja Kalra, Standing Counsel for SDMC.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 15.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~153 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7977/2007 TEJ KISHEN & ORS ..... Petitioners Through:
versus UOI & ORS ..... Respondents Through: Mr. Sanjay Sagar, Standing Counsel for DDA with Ms. Nazia Parveen, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 16.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~154 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 270/2018 URMILA SHARMA ..... Petitioner Through:
versus AMJAD TAK & ORS ..... Respondents Through: Ms. Rachita Garg and Ms. Lakshita Bakshi, Adv for R-1. Ms. Shobhna Takiar, Standing Counsel for DDA.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~156 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7086/2017 & CM APPLs. 29469/2017, 43486/2017 CAPITAL LAND BUILDERS PVT. LTD. ..... Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY AND ORS..... Respondents Through: Mr.Yeshu Jain, Standing Counsel for UOI with Ms. Jyoti Tyagi and Ms. Surbhi Arora, Advs. Mr. Mansi Gupta, Standing Counsel for SDMC.
Mr. Sameer Vashisth, ASC for GNCTD.
Mr. Vikrant Pachanda and Mr. Mukul Katyal, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~157 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7361/2014 CAROLINE KATOCH ..... Petitioner Through: Mr. Arjun Chawla, Adv.
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through: Ms. Niti Mishra, Advocate CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 02.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~158 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5971/2013 & CM APPL. 54075/2018 S N PANJABI ..... Petitioner Through: Ms. Inderjeet Singh, Adv.
versus DELHI DEVELOPMENT AUTHORITY ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 26.09.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46 $~159 to 161 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 838/2012 NAGALAND STATE COOPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. ..... Petitioner Through:
versus V.K.GUPTA & ORS ..... Respondents Through:
+ CONT.CAS(C) 840/2012 FOREST DEVELOPMENT CORPORATION OF MAHARASTRA LTD. ..... Petitioner Through:
versus V.K. GUPTA & ORS ..... Respondents Through:
+ CONT.CAS(C) 842/2012 GUJRAT STATE FOREST DEVELOPMENT CORPORATION LTD. ..... Petitioner Through:
versus V.K.GUPTA & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 20.04.2022 It is already 04:30 PM. List on 08.12.2022.
SUBRAMONIUM PRASAD, J APRIL 20, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:22.04.2022 17:41:46