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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)subject to the provisions of sub-sections (2) and (3), the apportionment of the compensation among all the persons known or believed to be interested in the land in respect of whom or of whose claims, he has information, whether or not they have appeared before him.