Section 13(1) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981
(1)The Head of Office on receipt of application in Form I under sub-rule (1) of rule 12 shall :-(a)initial the Form indicating the date of its receipt;(b)acknowledge immediately the receipt of Form I in Part II of that Form and despatch the same to the applicant;(c)take immediate action to complete Part III of Form I and forward the same to the [Director, Pension Department] [Substituted vide F. D. Notification No. F. 1 (45) FD/Gr. 2/83, dated 17-1-1984 w.e.f. 1-12-1983.] after retaining one copy for his record.
