Section 13(1)(c) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981
(c)take immediate action to complete Part III of Form I and forward the same to the [Director, Pension Department] [Substituted vide F. D. Notification No. F. 1 (45) FD/Gr. 2/83, dated 17-1-1984 w.e.f. 1-12-1983.] after retaining one copy for his record.