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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Subordinate Fisheries Service Rules, 1994

(2)When officers are recruited by promotion and by direct recruitment during a particular year, the promoted officers shall en block be considered senior to the officers directly recruited in that year irrespective of their date of appointment.