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State of Odisha - Section

Section 14 in The Orissa Subordinate Fisheries Service Rules, 1994

14. Seniority.

(1)The seniority of officers appointed to a particular grade of the Service in a particular year shall be determined with reference to their relative position in the respective select list.
(2)When officers are recruited by promotion and by direct recruitment during a particular year, the promoted officers shall en block be considered senior to the officers directly recruited in that year irrespective of their date of appointment.
(3)Person appointed to the service under the Orissa Civil Service (Rehabilitation Assistance) Rules. 1990 shall rank below the direct recruits appointed in that year.