Section 24(2)(ii) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(ii)the second efficiency bar unless he is fully capable of discharging his duties assigned to him both by reason of his ability, conduct and strict honesty and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978