Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(g) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978 (g)He has drawn up with his own hand ten medical and six surgical cases during his period of case study as a clinician in medical and surgical respectively.
