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State of Rajasthan - Section

Section 8 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

8. Conditions of admission to examinations.

- (i) He has attended at least 75% of the lectures, practical and clinical classes every year counted separately in each subject as prescribed in these regulations.
(ii)He has paid to the Board the prescribed examination fee and has submitted his application for the examination on the prescribed form in the prescribed manner within the prescribed time.
(iii)He is enrolled with the Board for the D.H.M.S. course.
(iv)He fulfils the conditions for admission to the Examinations as stated below:-
(a)First Professional Examination.-The candidate has regular attendance in the First Professional D.H.M.S. Examination Course.
(b)Second Professional D.H.M.S. Examination:-
(i)The candidate has had regular attendance in the second professional D.H.M.S. Examination course.
(ii)He has qualified in the first Professional D.H.M.S. Examination.
(c)3rd Professional D.H.M.S. Examination:-
(i)The candidate has had regular attendance in the 3rd Professional D.H.M.S. examination course and
(ii)He has qualified in the 2nd Professional examination.
(d)Final D.H.M.S. examination:-
(i)The candidate has qualified in the 3rd Professional Examination of the Board.
(ii)Subsequent to his qualifying the 3rd Professional D.H.M.S. Examination:-
(i)he has had regular attendance in the Final D.H.M.S. Examination Course.
(ii)He has regularly attended a course of practical instructions in Clinical Laboratory work e.g. Physical. Chemical and Microscopical Examination of Urine, Stool, Sputum and Blood of not less than 15 Demonstrations during a session of two years.
(iii)He has attended a course of practical instructions in bandaging, use of splint, indentification and use of common surgical instruments of not less than 15 demonstrations during a session of two years.
(iv)He has attended at least 3 normal labour cases.
(v)He has regularly attended indoor hospital and outdoor dispensary practice during the last two years, viz.
(a)Four months attendance as a clinician in the Medical wards of a recognised Hospital with a course of clinical teaching of not less than 30 lectures of demonstration during such attendance.
(b)Four months attendance in surgical wards of a recognised hospital with a course of clinical teaching of not less than 30 lectures or demonstrations during such attendance.
(c)Four months attendance in Gynaecological and obsterical wards with a course of clinical teaching of not less than 30 lectures or demonstrations during such attendance.
(d)Three months attendance in a Medical out-door Department with clinical teaching during such attendance.
(e)Three months attendance in surgical out door department with clinical teaching during such attendance.
(f)Three months attendance in the Gynaecological out door department with clinical teaching during such attendance.
(g)He has drawn up with his own hand ten medical and six surgical cases during his period of case study as a clinician in medical and surgical respectively.