Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Gujarat - Section

Section 3 in Gujarat Educational Institutions Services Tribunal Act, 2006

3. Constitution of Gujarat Educational Institutions Services Tribunal.

(1)There shall be established by the State Government by a notification in Official Gazette, the tribunal to be called the "Gujarat Educational Institutions Services Tribunal";
(2)The Tribunal shall consist of the President and such number of Judicial and Administrative members as may be appointed by the State Government.