Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2) in Gujarat Educational Institutions Services Tribunal Act, 2006

(2)The Tribunal shall consist of the President and such number of Judicial and Administrative members as may be appointed by the State Government.