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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(v) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(v)Water Users Committees should meet twice a year i. e. prior to Rabi and Kharif season, at least 30 days prior to the start of officially notified Rabi/Kharif season as per the Revenue Department"s relevant notification as applicable. Complete programme of running of main canals, distributaries and minors shall be settled in consultation with experts from the Agriculture Department and State Agriculture University. A representative of the Deputy Commissioner of the District concerned must be co-opted while finalizing cropping patterns and/or determining the number of waterings possible from the available water.