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State of Tamilnadu - Section

Section 14 in Mappilla Marumakkattayam Act, 1939

14. Right of tavazhi to claim partition.

- Two or more members belonging to the same tavazhi may claim to take their share of the properties of the tarwad over which the tarwad has power of disposal, separate from the tarwad, and enjoy the same jointly, (with all the incidents of tarwad property.