Section 47(2) in The Baba Farid University of Health Sciences Act, 1998
(2)The regulations may provide for -(a)suitable recruitment procedure both for teaching and non- teaching posts;(b)conduct of University employees and disciplinary procedure to be followed in case of misconduct and other lapses in the discharge of their duties;(c)giving of notice to the members of each authority of the dates of meetings and also for keeping the record of the proceedings of the meetings;(d)the procedure to be followed at the meetings; and(e)all matters concerning such Authority not provided for under this Act, the statutes, or the ordinances made thereunder.
