Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Punjab - Subsection Section 47(2)(e) in The Baba Farid University of Health Sciences Act, 1998 (e)all matters concerning such Authority not provided for under this Act, the statutes, or the ordinances made thereunder.