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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(3)The CTU shall collect charges on account of the third part of the bill as computed in accordance with Regulation 11(6) of the section on Billing of these Regulations and thereafter transfer the same to respective ISTS Transmission Licensees for whom this adjustment bill is required;