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State of Punjab - Section

Section 10 in The Punjab Livestock and Birds Diseases Act, 1948

10. Power to control the holding of markets, fairs, etc.

- The [State] Government, for the purpose of preventing the outbreak or spread of any scheduled disease, may, by notification, prohibit or regulate, in such manner and to such extent as it may think fit, the holding of [markets, fairs, exhibitions or other concentrations of livestock or birds] [Substituted for the words 'animal markets, animal fairs, animal fairs, animal exhibitions or other concentration of animals' by Punjab Act 33 of 1961, Section 6.] in any specific area.