Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(6) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (6)The Boards of Studies,[(6-A) The Finance Committee, [Clauses (6A) and (6B) were inserted by Gujarat 7 of 1987, Section 9.](6-B) The Planning Board.]
