Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Jammu-Kashmir - Subsection Section 40(1) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959 (1)The Board may appoint such number of Inspectors to inspect the institutions, and subject to payment of such fee as may be prescribed.
