Section 40 in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959
40. Appointment of Inspectors.
(1)The Board may appoint such number of Inspectors to inspect the institutions, and subject to payment of such fee as may be prescribed.(2)The Inspectors shall, in accordance with any general or special directions of the Board given from time to time, inspect the institutions affiliated and established and report to the Board with regard to the courses of study pursued and training imparted or on any other matter with regard to which the Board may require them to report.
