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State of Maharashtra - Section

Section 32 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

32. Meetings of General Body.

(1)The General Body of the Water Users' Association shall, at least meet immediately before commencement of each irrigation season. Every meeting of the General Body shall be presided over and regulated by the Chairperson and in his absence, by such one of the members present of the Managing Committee as may be chosen in such meeting to be Chairperson for the occasion.
(2)A Chairperson, may, on his own motion, or on the written requisition signed by not less than ten per cent. of the total members of the Water Users' Association at Minor Level having a right to vote or fifty per cent. of the members of the Water Users' Association at Upper Level having a right to vote, call the meeting of the General Body.
(3)A General Body meeting may also be held on receipt of a direction in that regard from the Appropriate Authority empowered for the dissolution of the Managing Committee of the Water Users' Association under rule 23 or by the next Water Users' Association at Upper Level.