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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(1) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(1)For classification, preservation and destruction of registers, the instructions contained in Section 5 of Chapter-II of the Orissa Records Manual, 1964, should be followed.