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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(3) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(3)to meet the cost of seeds to be stocked for distribution among the deserving growers on loan during the time of scarcity, repayment of which shall be made in kind with such nominal interest as may be fixed by the Managing Committee;