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State of Meghalaya - Section

Section 31 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

31.

The Managing Committee shall cause the Association fund to be utilised for the purposes stated below-
(1)to meet all contingency charges relating to the Association;
(2)to meet all commission and other incidental charges in respect of the Hat Representatives;
(3)to meet the cost of seeds to be stocked for distribution among the deserving growers on loan during the time of scarcity, repayment of which shall be made in kind with such nominal interest as may be fixed by the Managing Committee;
(4)to meet the cost of any scheme or measure which may be taken by the Managing Committee with the approval of the District Council for the collective benefit of the growers;
(5)remuneration of the Chairman, Organiser. Members of the Managing Committee and salary of staff.