Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(3) in The M.P. Jan Shiksha Adhiniyam, 2002

(3)The Zila Shiksha Kosh shall consist of all funds received from organizations and individuals interested in promoting the cause of education in the district. The account of the Zila Shiksha Kosh shall be maintained properly and the Kosh shall be utilized under the overall supervision and control of Zila Yojana Samiti.