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State of Madhya Pradesh - Section

Section 26 in The M.P. Jan Shiksha Adhiniyam, 2002

26. Establishment of Shiksha Kosh.

(1)A Shala Shiksha Kosh, Zila Shiksha Kosh and Rajya Shiksha Kosh, shall be established at school, district and State level respectively, for resource mobilization at school, district and State levels in such manner as may be prescribed.
(2)The Shala Shiksha Kosh shall consist of all funds received by a school through additional resource mobilization by the local community for enhancing facilities for the school. The accounts of the Shala Shiksha Kosh shall be maintained properly and the Kosh shall be utilized under the overall supervision and control of Parent Teacher Association of concerned school. Resources would be collected in the form of cash or material or labour/shramdan. It will be the duty of the Parent Teacher Association to constantly impress upon the Gram Vikas Samiti to deploy as much resources as possible from the Gram Kosh into the Shala Shiksha Kosh or undertake work related to the development of the school.The play ground, auditorium, library and additional rooms can be constructed in a school through private contributions which shall be acknowledged by the school if their minimum value is Rs. 25,000 or more. Any person can contribute food grains to form grain banks for each school to enable the school to supplement the mid-day meals programme.
(3)The Zila Shiksha Kosh shall consist of all funds received from organizations and individuals interested in promoting the cause of education in the district. The account of the Zila Shiksha Kosh shall be maintained properly and the Kosh shall be utilized under the overall supervision and control of Zila Yojana Samiti.
(4)The Rajya Shiksha Kosh shall consist of all funds received for the promotion of the cause of education. The Rajya Shiksha Kosh would be administered by the Rajya Shiksha Kendra of the State Government.