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Union of India - Section

Section 1 in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

1. Short title, commencement and application.

(1)These rules may be called the Merchant Shipping (Medicines, Medical Stores and Appliances) Rules, 1966.
(2)They shall come into force at once.
(3)They shall apply to all foreign-going Indian ships and all home-trade Indian ships of two hundred tons gross or more but shall not apply to unberthed passenger ships or pilgrim ships.