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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

(3)They shall apply to all foreign-going Indian ships and all home-trade Indian ships of two hundred tons gross or more but shall not apply to unberthed passenger ships or pilgrim ships.