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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(7) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(7)Provided that in in case of any objection by the user to the amount claimed on account of cost of hedging or foreign exchange exchange rate variation, the Transmission Licensee may make an appropriate application before the Commission for its decision.Issue of Orders and Practice Directions