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NCT Delhi - Section
Section 10 in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011
10. Miscellaneous.
-Sharing of Clean Development Mechanism (CDM) benefits| S. No | Asset Particulars | Depreciation Rate (Salvage value=10%) |
| (1) | (2) | (3) |
| SLM | ||
| A | Land owned under full ownership | 0.00% |
| B | Land under lease | |
| (a) | For investment in land | 3.34% |
| (b) | For cost of clearing site | 3.34% |
| C | Assets Purchased New | |
| a. | PI & machinery in generating stations | |
| (i) | Hydro-electric | 5.28% |
| (ii) | Steam-electric NHRB & Waste Heat Recovery Boilers | 5.28% |
| (iii) | Diesel electric & gas plant | 5.28% |
| b. | Cooling towers and circulating water systems | 5.28% |
| c. | Hydraulic works forming part of hydro-electric systemincluding: | |
| (i) | Dams, spillways weirs, canals, reinforced concrete flumes &syphons | 5.28% |
| (ii) | Reinforced concrete pipelines and surge tanks, steelpipelines, sluice gates, steel surge (tanks) hydraulic controlvalves and hydraulic works | 5.28% |
| d. | Building & civil engineering works of a permanentcharacter, not mentioned above: | |
| (i) | Offices & showrooms | 3.34% |
| (ii) | Containing thermo-electric generating plant | 3.34% |
| (iii) | Containing hydro-electric generating plant | 3.34% |
| (iv) | Temporary erection such as wooden structures | 100.00% |
| (v) | Roads other than kutcha roads | 3.34% |
| (vi) | Others | 3.34% |
| e. | Transformers, kiosk sub-station equipment & other fixedapparatus (including plant foundations) | |
| (i) | Transformers (including foundations) having a rating of 100kilo volt amperes and over | 5.28% |
| (ii) | Others | 5.28% |
| f. | Switchgear, including cable connections | 5.28% |
| g. | Lightning arrestors: | |
| (i) | Station type | 5.28% |
| (ii) | Pole type | 5.28% |
| (iii) | Synchronous condenser | 5.28% |
| h. | Batteries | 5.28% |
| (i) | Underground cable including joint boxes and disconnected boxes | 5.28% |
| (ii) | Cable duct system | 5.28% |
| i. | Overhead lines including cable support | |
| (i) | Lines on fabricated steel operating at terminals voltageshigher than 66 kV | 5.28% |
| (ii) | Lines on steel supports operating at terminal voltages higherthan 13.2 kV but not exceeding 66 kV | 5.28% |
| (iii) | Lines on steel or reinforced concrete supports | 5.28% |
| (iv) | Lines on treated wood supports | 5.28% |
| j. | Meters | 5.28% |
| k. | Self propelled vehicles | 9.50% |
| l. | Air conditioning plants: | |
| (i) | Static | 5.28% |
| (ii) | Portable | 9.50% |
| m. | ||
| (i) | Office furniture and furnishings | 6.33% |
| (ii) | Office equipments | 6.33% |
| (iii) | Internal wirings including fittings and apparatus | 6.33% |
| (iv) | Street Light fittings | 5.28% |
| n. | Apparatus let on hire: | |
| (i) | Other than motors | 9.50% |
| (ii) | Motors | 6.33% |
| o. | Communication equipment | |
| (i) | Radio and higher frequency carrier systems | 6.33% |
| (ii) | Telephone lines and telephones | 6.33% |
| p. | IT Equipments | 15.00% |
| q. | Any other assets not covered above | 5.28% |