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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(2)The recommending authority shall consider the proposal and convey its recommendation within 30 days from the date of receipt of the proposal:Provided that the recommending authority may reject the proposal for reasons to be recorded and communicated in writing to the Mining Engineer/Assistant Mining Engineer concerned.Chapter-VIII Intoxication Control