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State of Rajasthan - Section

Section 28 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

28. Procedure for obtaining recommendation.

(1)The Mining Engineer/Assistant Mining Engineer concerned shall send proposal alongwith a plan of the area superimposed on the Revenue Map and description report mentioning distance and bearing of one the corner pillars of the area with a fixed reference point in the vicinity to the recommending authority, as specified in the rule 27 above.
(2)The recommending authority shall consider the proposal and convey its recommendation within 30 days from the date of receipt of the proposal:Provided that the recommending authority may reject the proposal for reasons to be recorded and communicated in writing to the Mining Engineer/Assistant Mining Engineer concerned.Chapter-VIII Intoxication Control