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[Cites 0, Cited by 0] [Section 102(8)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(8)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualification for an Urban Designer shall be the Master Degree in urban design or equivalent from recognized Indian or foreign university.