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State of Kerala - Section

Section 83 in Kerala District Administration Act, 1979

83. Powers of district council in carrying out its functions.

(1)A district council shall exercise all the powers conferred on, and perform all the functions entrusted to, that council by or under this Act or any other law and shall also exercise such other powers and perform such other functions as may be conferred on or entrusted to it by the Government for carrying out the purposes of this Act.
(2)A district council shall have power to do all acts necessary for, and incidental to, the carrying out of the functions entrusted or delegated to it.